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State of Kerala - Section

Section 4 in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

4. Contribution to the Fund.

(1)Every Document Writer, Scribe and Stamp Vendor who is eligible to become a member shall pay one hundred rupees per month as contribution to the Fund.
(2)The Government may, by notification, from time to time, revise the rate of contribution referred to in sub-section (1) up to a maximum limit of five hundred rupees, taking into account the amount required for the management of the Scheme.
(3)The contribution shall be paid in the name of the Secretary or officer authorised in this behalf, in the manner specified in the Scheme.