Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(3) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012 (3)The contribution shall be paid in the name of the Secretary or officer authorised in this behalf, in the manner specified in the Scheme.
