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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)Mobilise voluntary vocational instructors who render services to carry out the training sessions in the Child Care Institutions;