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State of Rajasthan - Section

Section 1 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

1. Short title and commencement.

(1)These Rules may be called the Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998.
(2)They shall come into force from the date of publication in the Rajasthan Rajpatra.