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[Cites 0, Cited by 1] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(1) in The Maharashtra University of Health Sciences Act, 1998

(1)The management of an institution actively conducting research or specialised studies for a period not less than five years, and seeking recognition, shall apply to the Registrar or the University with full information regarding the following matters, namely:-
(a)the constitution and personnel of the management;
(b)the subjects and courses of study for which recognition is sought;
(c)the accommodation, equipment and the number of students for whom provision has been made;
(d)the staff, permanent, visiting and honorary, of the institution, recognised for guiding research or recognizable for the purpose by the University; their experience, evidence of research work carried out at the institution, publications, reports, monographs, books published by the institution;
(e)the fees levied, or proposed to be levied, and the provisions made for capital, expenditure on building equipment and for the continued maintenance and efficient working of the institution.