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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(1)(e) in The Maharashtra University of Health Sciences Act, 1998

(e)the fees levied, or proposed to be levied, and the provisions made for capital, expenditure on building equipment and for the continued maintenance and efficient working of the institution.