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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(2)The said person to whom such book is supplied shall pay the price, if any, fixed under sub-rule (2) of Rule 6. In addition to the price, a security of Rs. 50 will also be deposited to ensure proper utilisation of the pass.