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State of Uttar Pradesh - Section

Section 9 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

9. Books of blank passes to be supplied to persons authorised to issue them.

(1)When the Divisional Forest Officer authorises any person or the agent of any person under clause (b) of sub-rule (1) of Rule 4 to issue transit passes, he shall furnish such person from time to time, with authenticated books of blank passes.
(2)The said person to whom such book is supplied shall pay the price, if any, fixed under sub-rule (2) of Rule 6. In addition to the price, a security of Rs. 50 will also be deposited to ensure proper utilisation of the pass.
(3)No person who has been authorised to issue passes shall issue transit passes otherwise than in accordance with the conditions of his authorisation.
(4)No such person shall charge any fee for any transit passes issued.