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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(4)The State Transmission Utility shall, within thirty days from the date of receipt of the copy of the application, send its recommendations, if any, to the Commission.Provided such recommendations shall not be binding on the Commission.