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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(c) in The Punjab Livestock and Birds Diseases Act, 1948

(c)to appoint places for the disinfection of vessels or vehicles under sub-section (2) of section 12 and for the isolation or segregation of [livestock or birds] under section 15;