Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Goa - Subsection Section 79(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (2)The application for such examination shall be forwarded to the office of the Board through the head of the same institution last attended.
