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State of Tamilnadu - Section

Section 22 in Nilgiris Fishing Rules, 1966

22. Persons appointed to enforce these rules to be deemed to be Forest Officers.

- Every person appointed or authorised by, or acting under the orders of the Director for the purpose of enforcing these rules shall be deemed to be a Forest Officer under the Tamil Nadu Forest Act, 1882 (Tamil Nadu Act V of 1882).