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[Cites 0, Cited by 0] [Section 289(24)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(24)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)In the case of Supply and Secretariat Branch Candidates. - The Board may recommend such candiates as qualified professionally for the [rank] [Inserted by S.R.O. 222, dated 29th June, 1972] of P.O. Writer or Stores Petty Officer. Sailors so recommended shall be [ranked] [Substitued by S.R.O. 192, dated 10th September, 1973] Acting Petty Officer Writer or Acting Stores Petty Officer if not already holding that or a higher [rank] [Substitued by S.R.O. 192, dated 10th September, 1973].