Himachal Pradesh High Court
The Secretary, Hppwd & Ors. vs . Raj Kumar & Ors. on 21 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
The Secretary, HPPWD & Ors. vs. Raj Kumar & Ors.
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CMP(M) No. 652 of 2023.
21.09.2023 Present: Mr. Surender K. Sharma, Advocate, proxy counsel for the petitioners.
of As a matter of indulgence, one more opportunity is granted to the petitioners to take steps for service of respondents No.1 to 5. Needful be done rt within three days.
On steps being so taken, notices be issued to respondents No.1 to 5, returnable on 9 th November, 2023.
(Satyen Vaidya) Judge 21st September, 2023.
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