Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(iv) in Plant Quarantine (Regulation of Import into India) Order, 2003

(iv)Wood/Bamboo based products such as manufactured/ finished/ handicrafts/ furniture/ joinery and articles from carpentry (windows/doors/ shutters/photo frames/ curtain rods/boxes/ thatch etc)/ conveyances (row boats, vehicle decks, trailers etc)/ garden items/house hold articles/ musical instruments/ sporting equipments/ tools/toys/flower vase/ wood fiber/ woody dry branches without bark/ cones/baskets etc/., shall be fumigated/treated prior to manufacturing/crafting/ finishing process etc., with methyl bromide at 48 g/m3 for 24 hrs at 210C or above at NAP or kiln dried or heat treated at 560C for 30 minutes (core temperature of wood) or Gamma irradiation at 25 kGray or equivalent thereof or any other treatment duly approved by the Plant Protection Adviser and the treatment shall be endorsed on the Phytosanitary Certificate issued thereof at the country of export or re-export.]