Punjab-Haryana High Court
Sham Singh vs Bhupinder Singh Rai And Anr on 20 December, 2016
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARAYANA AT CHANDIGARH
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COCP No. 1084 of 2014 (O&M)
Date of decision: 20.12.2016
Sham Singh ...PETITIONER
VS.
Sh. Bhupinder Singh Rai and another ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: None for the petitioner(s).
Mr. Anupam Singla, Advocate,
for the respondent(s)-PRTC.
***
AUGUSTINE GEORGE MASIH, J. (ORAL)
For detailed orders, see order of even date passed in COCP No. 996 of 2014 titled as Karnail Singh vs. Sh. Bhupinder Singh Rai and another.
December 20, 2016 (AUGUSTINE GEORGE MASIH)
pj JUDGE
Whether speaking/reasoned: Yes
Whether Reportable: No
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