Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(c) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(c)in case of non-toxic, non-flammable gas (including cryogenic liquids) installations-4.5 M from property line. The robust crash barrier shall be provided in between storage vessel and hard stand at a distance of 2 meter (Minimum) from the storage vessel in order to protect fill point as well as pressure vessel;