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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(3)All staff included in the initial formation of the cadre in any grade shall rank senior to all staff appointed to that grade subsequently unless the staff is appointed to a grade giving him specially a certain seniority in that grade.