Section 20 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016
20. Procedure for Promotion.
(1)Appointment by promotion shall be made from the lower grade as specified in Schedule-V.(2)The relative seniority of members of the cadre appointed to any grade at the time of initial formation of the cadre shall be fixed by the Authority and unless decided otherwise on account of special reasons be governed by their relative seniority obtaining on the date of commencement of these regulations.(3)All staff included in the initial formation of the cadre in any grade shall rank senior to all staff appointed to that grade subsequently unless the staff is appointed to a grade giving him specially a certain seniority in that grade.(4)The seniority of the staff not covered by the above provisions shall be determined by the Appointing Authority.
