Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] NCT Delhi - Subsection Section 32(3) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980 (3)The name and addresses of such assistants shall be stated in the application for a licence by a trader and a commission agent as the case may be.
