Section 8 in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004
8. Conditions for being member.—
A person to be appointed as a member of the Committee shall be,—(a)the permanent resident of the State of Maharashtra; and(b)a devote of Shree Sai Baba and shall, prior to his appointment as a member make such declaration in the prescribed form.
