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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(b) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(b)a devote of Shree Sai Baba and shall, prior to his appointment as a member make such declaration in the prescribed form.