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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9)(i) in The Orissa Ayurvedic Medicine Rules, 1960

(i)a voting paper mentioning at the top the number of vacancies to be filled up and the names of the contesting candidates according to the serial numbers;