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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(1)(d) in Andhra Pradesh Panchayat Raj Act, 1994

(d)provide passages of sufficient width between the stalls and make such alterations in the stalls, passages, shops, doors or other parts of the market as the Gram Panchayat may direct;