Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(11)(b) in M.P. Farmers' Organisation Rules, 1999

(b)Along with the lists other particulars of works, estimates, values, and mode of execution should be given wide publicity; and