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State of Manipur - Section

Section 67 in Manipur International University Act, 2018

67. Transfer of (Sic) other Institution to the University.

(1)The University may take the control, ownership and/or management of any other college, institution, organization, school, trust or society on such terms and conditions as it may deem proper.
(2)The University may adopt any college, institution, school or village etcetera or to start any such adoption programme with the approval of the Governing Board.