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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(a) in Punjab Cinemas (Regulation) Rules, 1952

(a)can upon the Executive Engineer to examine the structural features of the building and report [within a period of one month] [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 22.4.1963.] whether the rules relating thereto have been duly complied with.