Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3D)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3D)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(b)The Head of the regional station shall be the Chairman of the Regional Station Management Committee.