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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3D) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3D)[(a) There shall be a Regional Station Management Committee which shall consist of the following] [Sub-sections (3B), (3C) and (3D) inserted by W.B. Act 21 of 1996.] : -
(i)the Head of the regional station;
(ii)all Professors, if any;
(iii)two Readers to be elected by the teacher-members of the regional station;
(iv)two Lecturers to be elected by the teacher-members of the regional station;
(v)one member of the non-teaching staff to be elected jointly by non-teaching staff and field workers of the regional station.
(b)The Head of the regional station shall be the Chairman of the Regional Station Management Committee.
(c)The Regional Station Management Committee shall advise the Head of the regional station on the functioning aspects of teaching wing, research wing, and extension wing, if he is present in the regional station, and also on the administrative matters of the regional station.