Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 (1)The Executive Officer of the Committee shall be appointed on such terms and conditions of service as may be determined by the State Government, from time to time.
