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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1) in The M.P. Zila Panchayats (Accounts) Rules, 1999

(1)The Zila Panchayat shall keep a separate register of grants in Form ZP-7 of the all the specific purpose grants received from the State Government, Central Government or any other authority and the expenditure incurred against each such grant.