Section 50 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
50. Power to refuse leave or recall an employee on leave.
- Leave cannot be claimed as a matter of right, when the exigencies of the service so require, discretion to refuse or revoke leave of any description is reserved to the authority empowered to grant it and an employee already on leave may be recalled by that authority when it considers this necessary in the interests of the Corporation.
