Section 17(2)(b) in The Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(b)the time within which and the manner in which the amount of compensation shall be deposited under sub-section (1) of section 11;

Legal Document View