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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Kusum Chauhan & Ors vs . State Of H.P. & Anr on 7 August, 2023

Author: Virender Singh

Bench: Virender Singh

Kusum Chauhan & ors Vs. State of H.P. & anr RSA No. 301 of 2015 .

7.8.2023 Present: None for the appellants.

Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for the respondents 1-State.

Fresh Court notice be issued to the appellants, of on steps being taken within a week, returnable for 11.9.2023.

rt (Virender Singh) Judge August 7, 2023 (kalpana) ::: Downloaded on - 07/08/2023 20:49:40 :::CIS