Himachal Pradesh High Court
Kusum Chauhan & Ors vs . State Of H.P. & Anr on 7 August, 2023
Author: Virender Singh
Bench: Virender Singh
Kusum Chauhan & ors Vs. State of H.P. & anr RSA No. 301 of 2015 .
7.8.2023 Present: None for the appellants.
Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for the respondents 1-State.
Fresh Court notice be issued to the appellants, of on steps being taken within a week, returnable for 11.9.2023.
rt (Virender Singh) Judge August 7, 2023 (kalpana) ::: Downloaded on - 07/08/2023 20:49:40 :::CIS