Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Rajasthan - Subsection Section 259(2) in Rajasthan Panchayati Raj Rules, 1996 (2)The costs of Vikas Adhikaris shall be filled in from appropriate cadres of the State Government as laid down in Act or rules framed for this purpose.
