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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(2)(c) in Tamil Nadu Pension Rules, 1978

(c)Arrears of family pension, if any in respect of the period for which family pension was drawn and disbursed by the Head of Office shall also be authorised by the Audit Officer.