Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(19) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (19)While transporting elephants through public road, a wooden pole should be kept for avoiding accidents from electric lines, cable wires passing across the road.
