Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] Union of India - Subsection Section 127(1) in The Oil Mines Regulations, 2017 (1)The owner, agent and manager of a mine shall ensure the prevention and control of emission of dust, toxic gas, fume and ionising radiation at source as far as reasonably practicable.
