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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(9)(v) in Plant Quarantine (Regulation of Import into India) Order, 2003

(v)to extend necessary facilities to the Inspection Authority during his visit to the nursery and arrange destruction of any part or whole of plant population when ordered by him in the event of infection or infestation by a quarantine pest, in a manner specified by him.