Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(3)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(3)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)supply of copy of authorised translation of general rules to every railway servant subordinate to him who should be supplied with a copy in terms of sub-rule (c) of the rule 3;