Section 2 in Kerala Recognition of Trade Unions Rules, 2011
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Kerala Recognition of Trade Unions Act, 2010 (16 of 2010);(b)"Day" means the period of twenty four hours beginning at midnight;(c)"Form" means a Form appended to these rules;(d)"Returning Officer" means an officer appointed by the Registrar for the conduct of election and includes Additional Returning Officers appointed by the Registrar;(e)"Section" means a section of the Act.(2)The words and expressions used in these rules, but not defined herein,shall have the same meaning as are assigned to them under the Act.
