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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(1)'Operation and Maintenance or O&M expenses' shall comprise of repairs and maintenance (R&M), establishment including employee expenses and administrative & general expenses.