Section 15(3)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(iv)Committee of PECET-Ac shall follow the same eligibility criteria as prescribed in Rule 3 and the same scheme for conduct of test, minimum-qualifying mark etc., declaration of results and assigning merit ranks in rules 4, 5, 6 and 7 of these Rules.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 15(3)(iv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004