Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Submarine allowance at the following rates shall be admissible to officers attached for training to, or for exercises in a submarine:
Rank Dailyrate Rs. Monthlyceiling Rs.
Commander 7/- 200/-
LieutenantCommander 5/- 150/-
Lieutenant 3.5/- 100/-
Sub-Lieutenant 2.5/- 75/-