Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] Bombay Presidency - Subsection Section 23(1)(xi) in The Bombay University Act, 1974 (xi)three persons, representing the Faculties or group of Faculties elected by the Academic Council from amongst its members as prescribed by the Statutes :