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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iii) in The Arka University Act, 2012

(iii)to establish Campuses and have study centers, constituent colleges and Regional Centres, at various locations in Karnataka and or to contribute and develop an understanding of educational change and social and human development; as per norms of the University Grants Commission with prior approval of the State Government;