Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)The short-term Open Access shall be ordinarily allowed, if request can be accommodated without jeopardising the safety of the grid system by utilising :
(a)Inherent Design Margins;
(b)Margins available due to variation in power flows; and
(c)Margins available due to in-built spare.transmission/distribution capacity created to cater to future load growth.