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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)The periodicity and other provisions of meter reading of various category of consumers shall be governed by the provisions contained in the Supply code.