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[Section 23]
[Entire Act]
State of Rajasthan - Subsection
Section 23(2) in Rajasthan Forest Subordinate Service Rules, 2015
| (a) | Chief Conservator of Forests/Conservator ofForests concerned | Chairman |
| (b) | One Officer of the rank of Conservator ofForests / Deputy Conservator of Forests nominated by thePrincipal Chief Conservator of Forests | Member |
| (c) | District collector or his representative | Member |
| (d) | Deputy Conservator of Forests of concernedforest division | Member Secretary |