Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in Rajasthan Forest Subordinate Service Rules, 2015

23. Authority for conducting the competitive examination.

(1)The competitive examination for direct recruitment to the post of Forest Range Officer Grade I shall be held by the Commission.
(2)The competitive examination for direct recruitment to the post in the service of the than Soil Conservation Assistant (Engineering/Agriculture) shall be held by the a committee consisting of the following, namely:-
(a) Chief Conservator of Forests/Conservator ofForests concerned Chairman
(b) One Officer of the rank of Conservator ofForests / Deputy Conservator of Forests nominated by thePrincipal Chief Conservator of Forests Member
(c) District collector or his representative Member
(d) Deputy Conservator of Forests of concernedforest division Member Secretary
(3)The competitive examination for direct recruitment to the post of Soil Conservation Assistant (Engineering / Agriculture) shall be held by the committee consisting of the following, namely:-
(a) Principal Chief Conservator of Forests (Head ofForests Force) or his nominee of the rank of Principal ChiefConservator of Forests Chairman
(b) Additional Principal Chief Conservator ofForests concerned Member
(c) Chief Conservator of Forests nominated by thePrincipal Chief Conservator of Forests (Head of Forest Force) Member
(d) Chief Conservator of Forests and TechnicalAssistant to the Principal Chief Conservator of Forests (Head ofForest Force) Member Secretary